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[Cites 0, Cited by 0] [Section 14D(3)] [Section 14D] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14D(3)(ii) in Andhra Pradesh General Sales Tax Act, 1957

(ii)where the increase in net taxable turnover during assessment year is less than such percentage as may be prescribed when compared to that of preceding year; or