Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 58 in Tamil Nadu Manual Workers (Regulation of Employment and Conditions of Work) Act, 1982 58. [ Employment in Agriculture.] [Added by G.O. Ms. No. 8,L& E., dated the 25th January 2000.]
