Section 74 in The Dock Workers (Safety, Health And Welfare) Regulations, 1990
74. Winch and crane operators .-There shall be one winch or crane operator for each single or pair of loading winches or cranes which can be operated from the same point and he shall,--
(a)be not less than 18 years of age;(b)be competent and reliable;(c)possess the knowledge of the inherent risks of the winch/crane operation; and(d)be medically examined periodically as per the Schedule XI.
