Delhi High Court - Orders
Suresh Sharma vs Ntro & Ors on 28 January, 2026
$~50 to 52
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2618/2020
SURESH SHARMA .....Petitioner
Through: None.
versus
NTRO & ORS. .....Respondents
Through: Mr. Vikarm Jetly, CGSC along
with Ms. Shreya Jetly Yadav,
Advs. for R-1 to 3, 5, 7 and 9.
(51)
+ W.P.(C) 9852/2020
SURESH SHARMA .....Petitioner
Through: None.
versus
NTRO AND ORS .....Respondents
Through: Mr. Vikarm Jetly, CGSC along
with Ms. Shreya Jetly Yadav,
Advs. for R-1 to 3, 5, 7 and 9.
(52)
+ W.P.(C) 12105/2021
SURESH SHARMA .....Petitioner
Through: None.
versus
NTRO AND ORS .....Respondents
Through: Mr. Vikarm Jetly, CGSC along
with Ms. Shreya Jetly Yadav,
Advs. for R-1 to 3, 5, 7 and 9.
CORAM:
HON'BLE MR. JUSTICE ANIL KSHETARPAL
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 28.01.2026
1. There is no representation on behalf of the learned counsel representing the Petitioner.
2. List on 07.05.2026.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/01/2026 at 20:41:57
3. A photocopy of the order passed today be kept in the connected matters.
ANIL KSHETARPAL, J.
AMIT MAHAJAN, J.
JANUARY 28, 2026 s.godara/shah/ad This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/01/2026 at 20:41:57