Allahabad High Court
Bhartendu Pratap Singh @ Lala And Others vs State Of U.P.And Another on 5 July, 2017
Author: Raghvendra Kumar
Bench: Raghvendra Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- APPLICATION U/S 482 No. - 37199 of 2010 Applicant :- Bhartendu Pratap Singh @ Lala And Others Opposite Party :- State Of U.P.And Another Counsel for Applicant :- Kamini Pandey,Ajay Dubey,Rang Nath Pandey Counsel for Opposite Party :- Govt.Advocate,R.C.Maurya,Rajesh Kumar Hon'ble Raghvendra Kumar,J.
List revised.
None is present except learned A.G.A. for the State of U.P. The report of Sri Vijay Kumar Singh, Bench Secretary/Incharge AHCMCC bears the endorsement "parties are not willing for mediation."
List after two weeks from today.
Order Date :- 5.7.2017 Swati