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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2)(C) in Admiralty (Assessors) Rules, 2018

(C)Assessor under Naval Architecture Discipline. -
(i)Qualification. - Degree in Naval Architecture from a recognised University.
(ii)Experience. - (a) Eight years practical experience in design, construction, survey and repairs of ships carried out in ship building or ship repairing yards or any design or survey Organisation after the completion of the degree course.