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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Punjab - Subsection

Section 22(3) in The Punjab Privately-Managed Recognised Schools Employees (Security of Service) Rules, 1981

(3)The standard Provident Fund rules as contained in Appedix III of the Punjab Educational Code, Twelth Edition, 1956, shall mutatis mutandis apply to the Provident Fund of the employees.]