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State of Bihar - Section

Section 107 in The Bihar State Housing Board Act, 1982

107. Supply of documents and information to the Government.

- The Managing Director, shall if so directed by the Government, forward to them a copy of all the papers which were laid before the Board for consideration at any meeting and furnish any return, statement, estimate statistics, or other information regarding any matter under the control of the Board, a report of any such matter and copy of any document in charge of the Managing Director.