Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 54(5)] [Section 54] [Entire Act]

NCT Delhi - Subsection

Section 54(5)(c) in The Delhi Excise Rules, 2010

(c)rupees five in the case of beer of all sizes whether in bottle or can.