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[Cites 0, Cited by 0] [Section 61] [Entire Act]

Union of India - Subsection

Section 61(c) in Life Insurance Corporation of India (Staff) Regulations, 1960

(c)[All leave lapses at the time of retirement, death, discharge, dismissal, resignation or termination for any reason whatsoever.] [Notified in Gazette of India, Part-IV dated 30.3.1968.]