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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Punjab - Subsection

Section 19(2) in Punjab Exhibition of Films on Television Screen through Video Cassette Players (Regulation) Rules, 1989

(2)An appeal shall be made in duplicate in the form of a memorandum accompanied by a treasury challan of fifty rupees setting forth concisely the grounds of objections to the order which is the subject of the appeal along with original or a certified copy of the order appealed against.