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State of Gujarat - Section

Section 6 in Gujarat Electricity Regulatory Commission (Fees, Fines and Charges) Regulations, 2005

6. Fees Payable on license.

- i. The licensees as well as deemed licensee shall pay the annual fee for the Financial Year 2005-06 onwards as specified in the Schedule and shall not be required to pay any initial license fee.ii. In addition to the annual fee new entrants shall be required to pay initial license fee also.iii. All annual fees commencing from the Financial Year 2005-06 shall be paid by 15th April each yeariv. In case of late payment of annual fee, interest will be payable on the delayed amount at the rate of 1 % per month.