Bombay High Court
Manjitsinh Kashmirsinh Vallah vs The State Of Maharashtra And Another on 4 July, 2025
1 DPT
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CORAM : ARUN R. PEDNEKER, J.
DATE : 04.07.2025 PER COURT:
1. Due to paucity of time, the following matters stand adjourned to the dates mentioned against them.
2. The interim relief/undertaking/statement, if any, in these matters shall continue till next date.
Matters on board dated 04.07.2025 Adjourned to 950 BAIL APPLICATION NO. 827 OF 2025 24.07.2025 954 BAIL APPLICATION NO. 982 OF 2025 955 BAIL APPLICATION NO. 1030 OF 2025 962 BAIL APPLICATION NO. 1113 OF 2025WITH CRIMINAL APPLICATION NO. 2390 OF 2025 IN BA/1113/2025 964 BAIL APPLICATION NO. 1118 OF 2025 965 BAIL APPLICATION NO. 1119 OF 2025 970 BAIL APPLICATION NO. 1167 OF 2025 971 BAIL APPLICATION NO. 1171 OF 2025 972 BAIL APPLICATION NO. 1198 OF 2025 974 BAIL APPLICATION NO. 227 OF 2025 976 BAIL APPLICATION NO. 537 OF 2025WITH CRIMINAL APPLICATION NO. 2038 OF 2025 IN BA/537/2025 977 BAIL APPLICATION NO. 557 OF 2025 978 BAIL APPLICATION NO. 569 OF 2025 979 BAIL APPLICATION NO. 592 OF 2025 981 BAIL APPLICATION NO. 776 OF 2025WITH 25.07.2025 CRIMINAL APPLICATION NO. 2278 OF 2025 IN BA/776/2025 982 BAIL APPLICATION NO. 783 OF 2025 990 BAIL APPLICATION NO. 1116 OF 2025 991 BAIL APPLICATION NO. 1134 OF 2025 993 BAIL APPLICATION NO. 1184 OF 2025 994 BAIL APPLICATION NO. 1188 OF 2025 995 BAIL APPLICATION NO. 1197 OF 2025 996 CRIMINAL APPLICATION NO. 2003 OF 2025 IN APEALST/5557/2025WITH CRIMINAL APPLICATION NO. 2005 OF 2025 IN APEALST/5557/2025 WITH CRIMINAL APPEAL NO. 508 OF 2023 WITH CRIMINAL APPEAL NO. 1114 OF 2023 997 CRIMINAL APPLICATION NO. 2246 OF 2025 IN APEAL/455/2025WITH CRIMINAL APPEAL NO. 455 OF 2025 999 CRIMINAL APPEAL NO. 232 OF 2025 1000 CRIMINAL APPEAL NO. 234 OF 2025 1001 CRIMINAL APPEAL NO. 257 OF 2025 1002 CRIMINAL APPEAL NO. 380 OF 2025 1003 BAIL APPLICATION NO. 2092 OF 2024 2 DPT 1004 BAIL APPLICATION NO. 416 OF 2025 1008 BAIL APPLICATION NO. 1182 OF 2025 1009 APPLICATION FOR CANCELLATION OF BAIL NO. 102 OF 2025 IN BA/2133/2022 1010 CRIMINAL APPLICATION NO. 1646 OF 2025 IN APPLN/4137/2016 1011 CRIMINAL APPEAL NO. 449 OF 2004 30.07.2025 1012 CRIMINAL APPEAL NO. 610 OF 2005 1013 CRIMINAL APPEAL NO. 452 OF 2023 1015 BAIL APPLICATION NO. 1782 OF 2024WITH 28.07.2025 CRIMINAL APPLICATION NO. 5021 OF 2024 IN BA/1782/2024 1016 BAIL APPLICATION NO. 461 OF 2025 1018 BAIL APPLICATION NO. 1125 OF 2025 1020 BAIL APPLICATION NO. 1201 OF 2025 1021 APPLICATION FOR CANCELLATION OF BAIL NO. 94 OF 2025 1022 APPLICATION FOR CANCELLATION OF BAIL NO. 27 OF 2025 1023 CRIMINAL APPLICATION NO. 4108 OF 2023 16.07.2025 IN BA/1982/2022 1024 CRIMINAL APPLICATION NO. 4111 OF 2023 IN BA/1933/2022 WITH CRIMINAL APPLICATION NO. 4104 OF 2023 IN BA/953/2022 WITH CRIMINAL APPLICATION NO. 4107 OF 2023 IN BA/1073/2022 WITH CRIMINAL APPLICATION NO. 4112 OF 2023 IN BA/1868/2022 1025 CRIMINAL APPLICATION NO. 93 OF 2024 IN APEAL/29/2024WITH CRIMINAL APPEAL NO. 29 OF 2024 1026 CRIMINAL APPLICATION NO. 119 OF 2024 IN BA/1259/2022 1027 CRIMINAL APPLICATION NO. 2081 OF 2024 IN APEALST/5841/2024 1028 CRIMINAL APPLICATION NO. 3106 OF 2024 1030 CRIMINAL APPLICATION NO. 1115 OF 2025 IN APEAL/204/2025WITH CRIMINAL APPEAL NO. 204 OF 2025 1031 CRIMINAL APPLICATION NO. 1513 OF 2025 IN BA/2112/2024 1032 CRIMINAL APPLICATION NO. 1516 OF 2025 IN BA/1196/2024 1033 CRIMINAL APPLICATION NO. 2146 OF 2025 IN APEAL/435/2025WITH CRIMINAL APPEAL NO. 435 OF 2025 WITH CRIMINAL APPEAL NO. 439 OF 2025 WITH CRIMINAL APPLICATION NO. 2149 OF 2025 IN APEAL/439/2025 WITH CRIMINAL APPEAL NO. 440 OF 2025 WITH CRIMINAL APPLICATION NO. 2150 OF 2025 IN APEAL/440/2025 1034 CRIMINAL APPLICATION NO. 2177 OF 2025 IN BA/5/2025 1036 CRIMINAL APPEAL NO. 29 OF 2006 30.07.2025 1037 CRIMINAL APPEAL NO. 109 OF 2006 1038 CRIMINAL APPEAL NO. 135 OF 2006 1039 CRIMINAL APPEAL NO. 232 OF 2006 1040 CRIMINAL APPEAL NO. 102 OF 2008 1041 CRIMINAL APPEAL NO. 226 OF 2013WITH CRIMINAL APPEAL NO. 233 OF 2013 1042 CRIMINAL APPEAL NO. 1125 OF 2023 [ARUN R. PEDNEKER, J.] marathe