Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 78(3)] [Section 78] [Entire Act]

Union of India - Subsection

Section 78(3)(e) in The Limited Liability Partnership (Winding up and Dissolution) Rules, 2010

(e)to ensure compliance of the orders passed by the Principal Bench and other Benches of the Tribunal;