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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(ii) in The Orissa Panchayati Raj Finance Commission (Miscellaneous Provisions) Act, 1993

(ii)shall also satisfy himself from time to time with respect to every member that he does not have any interest as mentioned in Clause (i);