Madhya Pradesh High Court
M/S Swagatika Impex Private Limited vs State Of Madhya Pradesh on 13 April, 2024
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 4596 of 2024 (M/S SWAGATIKA IMPEX PRIVATE LIMITED Vs STATE OF MADHYA PRADESH AND OTHERS) Dated : 13-04-2024 At the request of learned counsel for the petitioner, list the case on 22.4.2024.
(RAJ MOHAN SINGH) (VIVEK JAIN)
JUDGE JUDGE
Ansari
Signature Not Verified
Signed by: MANZOOR
AHMED
Signing time: 4/13/2024
2:26:09 PM