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Madhya Pradesh High Court

M/S Swagatika Impex Private Limited vs State Of Madhya Pradesh on 13 April, 2024

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 4596 of 2024 (M/S SWAGATIKA IMPEX PRIVATE LIMITED Vs STATE OF MADHYA PRADESH AND OTHERS) Dated : 13-04-2024 At the request of learned counsel for the petitioner, list the case on 22.4.2024.



                             (RAJ MOHAN SINGH)                                               (VIVEK JAIN)
                                   JUDGE                                                        JUDGE

                          Ansari




Signature Not Verified
Signed by: MANZOOR
AHMED
Signing time: 4/13/2024
2:26:09 PM