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[Cites 0, Cited by 0] [Section 35J] [Entire Act]

Union of India - Subsection

Section 35J(b) in The Companies (Indian Accounting Standards) Rules, 2015

(b)the gross carrying amount at the end of the reporting period of financial assets that have been modified since initial recognition at a time when the loss allowance was measured at an amount equal to lifetime expected credit losses and for which the loss allowance has changed during the reporting period to an amount equal to 12-month expected credit losses.