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[Cites 0, Cited by 0] [Section 146] [Entire Act]

Union of India - Subsection

Section 146(2) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(2)In the case of drilling of top hole sections with riser or conductor, equipment with capacity to conduct shallow gas and formation fluid away from the facility, until the personnel has been evacuated, shall be installed.