Bombay High Court
Union Of India & Anr vs Mr. Jahangir Byramji Jeejabhoy Decd ... on 3 July, 2019
Author: Rajesh G. Ketkar
Bench: Rajesh G. Ketkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CIVIL APPLICATION IN WP NO. 1494 OF 2019
In
WRIT PETITION 2307 OF 1993
Union Of India & Anr. ....Applicant
V/S
Mr. Jahangir Byramji Jeejabhoy Decd Thru Lhr ....Respondent
And Anr Mr. Anil Singh i.b. Mr.Girish Jawahar Paryani For Applicant Mr. Mohan N. Devkule i.b. Mr. Pankaj Jagannath Das Resp No. 1a For Respondent CORAM : RAJESH G. KETKAR, J DATE : 3rd July, 2019 P.C. :
Matter to be placed on 05/07/2019 on Supplementary Board alongwith W.P. In the meantime, Ad-interim relief if any granted earlier to continue till then.
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