991. Taking delivery of stores. [§ 12, Act V, 1861].
- A Sub-Inspector, Assistant Sub-Inspector, head constable or naik shall be deputed to take delivery of any stores from railway or steamer stations; before doing so he shall weigh each case or package and examine the seals. Should he have any cause to suspect that such case or package has been tampered with, he should report the matter to the Armed Inspector for orders.
