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Supreme Court - Daily Orders

Madras Bar Association vs Union Of India on 16 October, 2025

                                            1



     ITEM NO.25                   COURT NO.1                 SECTION PIL-W

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

     Writ Petition(s)(Civil)      No(s).    1018/2021

     MADRAS BAR ASSOCIATION                                   Petitioner(s)

                                           VERSUS

     UNION OF INDIA & ANR.                                    Respondent(s)


     (IA No. 4761/2022 - APPROPRIATE ORDERS/DIRECTIONS, IA No.
     51263/2023 - APPROPRIATE ORDERS/DIRECTIONS, IA No. 135683/2021 -
     APPROPRIATE ORDERS/DIRECTIONS, IA No. 22310/2023 - APPROPRIATE
     ORDERS/DIRECTIONS, IA No. 36823/2022 - CLARIFICATION/DIRECTION
     IA No. 19936/2023 - CLARIFICATION/DIRECTION, IA No. 177674/2022 -
     CLARIFICATION/DIRECTION,       IA       No.       23321/2023       -
     CLARIFICATION/DIRECTION, IA No. 68136/2022 - EXEMPTION FROM FILING
     AFFIDAVIT, IA No. 136010/2025 - INTERVENTION APPLICATION, IA No.
     80055/2025 - INTERVENTION APPLICATION, IA No. 203663/2022 -
     INTERVENTION   APPLICATION,  IA   No.  74138/2025    -  INTERVENTION
     APPLICATION, IA No. 116852/2023 - INTERVENTION APPLICATION, IA No.
     68770/2022 - INTERVENTION APPLICATION, IA No. 244862/2025 -
     INTERVENTION APPLICATION, IA No. 124863/2021 - INTERVENTION
     APPLICATION, IA No. 44873/2022 - INTERVENTION APPLICATION, IA No.
     168141/2025 - INTERVENTION APPLICATION, IA No. 22307/2023 -
     INTERVENTION/IMPLEADMENT,   IA   No.  36816/2022   -   INTERVENTION/
     IMPLEADMENT, IA No. 4754/2022 - INTERVENTION/IMPLEADMENT, IA No.
     177676/2022 - INTERVENTION/IMPLEADMENT, IA No. 146970/2021 -
     INTERVENTION/IMPLEADMENT, IA No. 135688/2021 - INTERVENTION/
     IMPLEADMENT. IA No. 74140/2025 - PERMISSION TO FILE APPLICATION FOR
     DIRECTION, IA No. 113945/2021 - STAY APPLICATION)

     WITH
     SLP(C) No. 11021-11022/2020 (XII)

     W.P.(C) No. 547/2021 (PIL-W)

     W.P.(C) No. 626/2021 (X)
     (FOR ADMISSION, IA No. 103376/2021 - INTERVENTION/IMPLEADMENT

     W.P.(C) No. 906/2021 (X)
Signature Not Verified


     FOR ADMISSION and IA No.100308/2021-APPROPRIATE ORDERS/DIRECTIONS
Digitally signed by
DEEPAK SINGH
Date: 2025.10.18
11:44:20 IST
Reason:


     W.P.(C) No. 910/2021 (PIL-W)
     (IA No. 100451/2021 - GRANT OF INTERIM RELIEF)

     MA 1676/2021 in W.P.(C) No. 995/2020 (X)
                                 2

(IA No. 134577/2021 - APPLICATION FOR          PERMISSION,    IA   No.
134574/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 155100/2021 - STAY APPLICATION

MA 1677/2021 in W.P.(C) No. 991/2020 (X)
(IA No. 134632/2021 - APPLICATION FOR          PERMISSION,    IA   No.
134631/2021 - APPROPRIATE ORDERS/DIRECTIONS)

W.P.(C) No. 1192/2021 (X)
FOR ADMISSION

T.P.(C) No. 541/2022 (XI-B)
FOR ADMISSION and IA No.34143/2022-EX-PARTE AD-INTERIM RELIEF

MA 948/2022 in W.P.(C) No. 502/2021 (PIL-W)
(IA No. 82039/2022 - APPROPRIATE ORDERS/DIRECTIONS, IA No.
165117/2025 - APPROPRIATE ORDERS/DIRECTIONS, IA No. 72959/2025 -
APPROPRIATE    ORDERS/DIRECTIONS,     IA     No.  165201/2025  -
INTERVENTION/IMPLEADMENT,       IA       No.     72743/2025    -
INTERVENTION/IMPLEADMENT)

W.P.(C) No. 900/2023 (PIL-W)
(IA No. 171499/2023 - EX-PARTE AD-INTERIM RELIEF)

W.P.(C) No. 1313/2023 (PIL-W)

W.P.(C) No. 1121/2023 (X)
[IA No. 273380/2024 - APPROPRIATE ORDERS/DIRECTIONS     AND   IA   No.
60869/2025 - APPROPRIATE ORDERS/DIRECTIONS)

Diary No(s). 13996/2024 (PIL-W)
(IA No. 76472/2024 - APPROPRIATE ORDERS/DIRECTIONS, IA No.
276195/2024 - GRANT OF INTERIM RELIEF, IA No. 42889/2025 -
INTERVENTION APPLICATION, IA No. 114276/2024 - PERMISSION TO FILE
APPLICATION FOR DIRECTION)

W.P.(C) No. 309/2024 (X)
FOR ADMISSION and IA No.112555/2024-GRANT OF INTERIM RELIEF
IA No. 112555/2024 - GRANT OF INTERIM RELIEF

W.P.(C) No. 353/2024 (X)
(IA No. 127165/2024 - STAY APPLICATION)

Diary No(s). 30686/2024 (PIL-W)
(IA No. 174265/2024 - APPLICATION FOR PERMISSION, IA No.
148788/2024 - CLARIFICATION/DIRECTION, IA No. 184115/2024 - GRANT
OF INTERIM RELIEF, IA No. 148782/2024 - INTERVENTION/IMPLEADMENT,
IA   No.    277632/2024    -   PERMISSION  TO   FILE    ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)

W.P.(C) No. 268/2022 (X)
(IA No. 158973/2022 - APPROPRIATE ORDERS/DIRECTIONS, IA No.
55977/2022 - GRANT OF INTERIM RELIEF, IA No. 158972/2022 -
                                   3

INTERVENTION/IMPLEADMENT, IA No. 65287/2023 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No. 129742/2022 - VACATING
STAY)
W.P.(C) No. 302/2022 (X)
(IA No. 178659/2025 - APPLICATION FOR TAGGING/DETAGGING, IA No.
71502/2022      -      PERMISSION      TO      FILE       ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES, IA No. 129069/2025 - PERMISSION TO PLACE
ADDITIONAL FACTS AND GROUNDS, IA No. 63177/2022 - STAY APPLICATION)

W.P.(C) No. 662/2022 (X)
(IA No. 129992/2022 - APPROPRIATE ORDERS/DIRECTIONS, IA No.
50224/2025 - APPROPRIATE ORDERS/DIRECTIONS, IA No. 157968/2022 -
DELETING THE NAME OF PETITIONER/RESPONDENT AND IA No. 49702/2025 -
INTERVENTION APPLICATION)

Date : 16-10-2025 These matters were called on for hearing today.

CORAM :
          HON'BLE THE CHIEF JUSTICE
          HON'BLE MR. JUSTICE K. VINOD CHANDRAN


For Petitioner(s) :
                      Mr. Sanjay Jain, Sr. Adv.
                      Mr. Paramjit Singh Patwalia, Sr. Adv.
                      Ms. Amita Singh Kalkal, AOR
                      Ms. Aditi Gupta, Adv.
                      Mr. Ajesh Luthra, Adv.
                      Mr. Amandeep Joshi, Adv.
                      Mr. Syed M. Arif, Adv.
                      Mr. Rohit Chaudhary, Adv.
                      Mr. Nishank Tripathi, Adv.
                      Mr. Devvrat Pradhan, Adv.
                      Ms. Harshita Sukhija, Adv.
                      Mr. Harshita Sukhija, Adv.
                      Mr. Mani Karan Sharma, Adv.
                      Ms. Rishika Agarwal, Adv.
                      Mr. Jatin Parashar, Adv.
                      Ms. Rishika Agrawal, Adv.
                      Mr. Rohan Chaudhary, Adv.
                      Mr. Shreeji Bhavsar, Adv.
                      Mr. Nikhar Mulwani, Adv.


                      Mr. R. Venkataramani, learned A.G.
                      Mr. Tushar Mehta, Solicitor General
                      Mr. K. M. Nataraj, A.S.G.
                      Mr. Kanu Agrawal, Adv.
                      Mr. Saurabh Mishra, Adv.
                      Ms. Vanshaja Shukla, Adv.
                      Ms. Priyanka Das, Adv.
                      Mr. Chinmayee Chandra, Adv.
                      Mr. Rajat Nair, Adv.
             4

Mr. Siddhanth Kohli, Adv.
Ms. Suhashini Sen, Adv.
Ms. Shradha Deshmukh, Adv.
Mr. Mayank Pandey, Adv.
Mr. Chitvan Singhal, Adv.
Mr. Mukesh Kr.singh, Adv.
Mr. Ameyavikrama Thanvi, Adv.
Mr. Raman Yadav, Adv.
Mr. Kartikay Aggarwal, Adv.
Mr. Abhishek Kr.pandey, Adv.
Mr. Jagdish Chandra, Adv.
Mr. Ankur Talwar, Adv.
Mr. Aman Mehta, Adv.
Mr. Shreekant Neelappa Terdal, AOR
Dr. N. Visakamurthy, AOR

Mr. S. Rajappa, AOR
Mr. R Gowrishankar, Adv.
Ms. G Dhivyasri, Adv.

Mr. Mukul Rohatgi, Sr. Adv.
Mr. Mahesh Thakur, AOR
Mr. Ranvijay Singh Chandel, Adv.
Mr. Narveer Yadav, Adv.

Mr. Mohit D. Ram, AOR

Mr. P.C. Das, Adv.
Mr. Ashoke Chakraborty, Adv.
Mr. Arpo Chakraborty, Adv.
Mr. Sukesh Ghosh, Adv.
Mr. Arvind Kumar, Adv.
Mr. Prathvi Raj Chauhan, AOR

Mr. M. T. George, AOR
Mrs. Susy Abraham, Adv.
Mr. Johns George, Adv.

Mr. Namit Suri, AOR

Mr. Samarvir Singh, Adv.
Mr. Naman Tandon, Adv.
Mrs. Anshul, Adv.
Ms. Neetu Singh, Adv.
Mr. Shubham Yadav, Adv.
Ms. Vanya Gupta, AOR

Mr. Muhammad Ali Khan, Adv.
Mr. Omar Hoda, Adv.
Mr. Abishek Jebaraj, AOR
Ms. Eesha Bakshi, Adv.
Mr. Uday Bhatia, Adv.
                                 5

                   Mr. Arjun Sharma, Adv.
                   Mr. Kamran Khan, Adv.
                   Ms. Gurbani Bhatia, Adv.
                   Ms. A Reyna Shruti, Adv.

                   Ms. Apoorva Pal, Adv.
                   Mr. Shyamal Kumar, AOR

                    Mr. Mukul Rohatgi, Sr. Adv.
                    Mr. Pramod Dayal, AOR
                    Mr. Nikunj Dayal, Adv.
                   Ms. Devanshi Singh, Adv.

                   Mr. Jasmeet Singh, AOR

                   Mr. Ahanthem Henry, Adv.
                   Mr. Ahanthem Rohen Singh, Adv.
                   Mr. Mohan Singh, Adv.
                   Mr. Aniket Rajput, Adv.
                   Ms. Khoisnam Nirmala Devi, Adv.
                   Mr. Yeshu Mehta, Adv.
                   Mr. Tanay Hegde, Adv.
                   Mr. Kumar Mihir, AOR

                   Mr. Arvind P Datar, Sr. Adv.
                   Mr. T. V. S. Raghavendra Sreyas, AOR
                   Mr. Rahul Unnikrishnan, Adv.
                   Mr. Naveen Hegde, Adv.
                   Mr. Siddharth Vasudev, Adv.
                   Ms. Gayatri Gulati, Adv.
                   Mr. Brahma Prakash Soni, Adv.


For Respondent(s) : Mr. Raj Bahadur Yadav, AOR

                   Mr. R Venkatramani, Attorney General for India
                   Mr. R Venkataramani, Attorney General for India
                   Mr. K M Nataraj, A.S.G.
                   Mr. Tushar Mehta, Solicitor General
                   Mr. Vikramjit Banerjee, A.S.G.
                   Mr. Gurmeet Singh Makker, AOR
                   Mr. Rajat Nair, Adv.
                   Ms. Shradha Deshmukh, Adv.
                   Ms. Sonali Jain, Adv.
                   Mr. Kartikay Aggarwl, Adv.
                   Ms. Chinmyee Chandra, Adv.
                   Mr. Kanu Agrawal, Adv.
                   Mr. Abhishek Kumar Pandey, Adv.
                   Mr. Chitvan Singhal, Adv.
                   Mr. Ameyavikrama Thanvi, Adv.

                  Mr. Sachit Jolly, Sr. Adv.
              6

Ms. Sohum Dua, Adv.
Mr. Abhyudaya Bajpai, Adv.
Ms. Manvi, Adv.
Ms. Disha Jham, AOR

Mr. R. Venkataramani, Attorney General for India
Mr. Tushar Mehta, Solicitor General
Mr. K. M. Nataraj, A.S.G.
Mr. Kanu Agrawal, Adv.
Mr. Saurabh Mishra, Adv.
Ms. Vanshaja Shukla, Adv.
Ms. Priyanka Das, Adv.
Mr. Chinmayee Chandra, Adv.
Mr. Rajat Nair, Adv.
Mr. Siddhanth Kohli, Adv.
Ms. Suhashini Sen, Adv.
Ms. Shradha Deshmukh, Adv.
Mr. Mayank Pandey, Adv.
Mr. Chitvan Singhal, Adv.
Mr. Mukesh Kr.singh, Adv.
Mr. Ameyavikrama Thanvi, Adv.
Mr. Raman Yadav, Adv.
Mr. Kartikay Aggarwal, Adv.
Mr. Abhishek Kr.pandey, Adv.
Mr. Jagdish Chandra, Adv.
Mr. Ankur Talwar, Adv.
Mr. Aman Mehta, Adv.
Dr. N. Visakamurthy, AOR

Mr. Shreekant Neelappa Terdal, AOR

Mr. R. Venkataramani Ld, learned A.G.
Mrs. Aishwarya Bhati Ld, A.S.G.
Mr. Mukesh Kumar Maroria, AOR
Mr. Rajat Nair, Adv.
Mr. Abhishek Kumar Pandey, Adv.
Mr. Bhuvan Kapoor, Adv.
Mr. Raman Yadav, Adv.
Mr. Arkaj Kumar, Adv.
Mr. Chitvan Singhal, Adv.
Mr. Mukesh Kumar Singh, Adv.
Mr. Naman Tandon, Adv.
Mr. Mohan Prasad Gupta, Adv.
Ms. Ameya Vikrama Thanvi, Adv.
Mr. Kartikay Aggarwal, Adv.

Mr. Arvind Kumar Sharma, AOR

Mr. C. K. Sasi, AOR
Dr. K.K.Geetha, Adv.
Ms. Meena K Poulose, Adv.
              7

Mr. V. K. Biju, AOR
Mr. Sabarish Subramanian, AOR

Mr. Amit Anand Tiwari Aag, Sr. Adv.
Ms. Misha Rohatgi, AOR
Mr. Nakul Mohta, Adv.
Mr. Amulya Upadhyay, Adv.
Mr. Ayush Kashyap, Adv.
Ms. Devyani Gupta, Adv.
Ms. Tanvi Anand, Adv.

Mr. Shubham Upadhyay, AOR
Ms. Anukriti Bajpai, Adv.

Mr. Vipul Ganda, Adv.
Mr. Satyajit A. Desai, Adv.
Mr. Sanchit Agrahari, Adv.
Mr. Sachin Singh, Adv.
Ms. Anagha S. Desai, AOR
Mr. Parth Johri, Adv.

Mr. Prashant Chaudhary, AOR
Mr. Kanishk Chaudhary, Adv.
Mr. Prabal Chaudhary, Adv.
Mr. Harsh Vardhan Singh, Adv.
Mrs. Chitra Chaudhary, Adv.

Mr. Siddharth Sangal, AOR
Mr. Atul Kumar, AOR

Mr. K. S. Rana, AOR

Mr. Devadatt Kamat, Sr. Adv.
Ms. Vipasha Singh, AOR

Ms. Disha Jham, AOR

Mr. Beni M Chatterji, Sr. Adv.
Mr. Mahesh Thakur, AOR
Mr. Shreyash Shah, Adv.
Mr. Ranvijay Singh Chandel, Adv.
Mr. Narveer Yadav, Adv.

Ms. Pallavi Langar, AOR
Mr. Sujeet Kumar Chaubey, Adv.

Mr. P.S. Patwalia, Sr. Adv.
Mr. Rupesh Kumar, Sr. Adv.
Mr. Ninad Laud, Adv.
Ms. Pankhuri Shrivastava, Adv.
Ms. Neelam Sharma, AOR
Mr. Alekshendra Sharma, Adv.
              8

Mr. Aditya Kumar, Adv.
Mr. Zubin Dash, Adv.

Mr. Sandeep Kumar Jha, AOR

Mr. Porus F Kaka, Sr. Adv.
Dr. K Shivaram, Sr. Adv.
Mr. K Gopal, Adv.
Mr. Manish Paliwal, AOR
Mr. Rahul Hakani, Adv.
Mr. Paras Savla, Adv.
Mr. Manish Kant, Adv.
Mr. Ajay Singh, Adv.

Mr. Bhagabati Prasad Padhy, AOR
Ms. Radhika Gautam, AOR
Mr. Archit Upadhayay, AOR

Mr. Sughosh, Adv.
Ms. Garima Bajaj, AOR
Mr. Agnish Aditya, Adv.

Mr. Kartik Seth, Adv.
Mrs. Aparna Arun, Adv.
Mr. Raghav Sharma, Adv.
Mr. Lakshmi Kant Srivastava, Adv.
Mr. K. M. Abish, Adv.
Mr. Manan, Adv.
Mr. Shriram Nagayach, Adv.
M/s Chambers Of Kartik Seth, AOR

Mr. Sidharth Luthra, Sr. Adv.
Ms. Sakshi Kakkar, AOR
Mr. Shakti Singh, Adv.
Mr. Khushagra, Adv.
Ms. Anusha Rathore, Adv.

Mr. Pulkit Agarwal, AOR
Mr. Jasmeet Singh, AOR
Mr. Abid Ali Beeran P, AOR
Mr. Siddharth Sangal, AOR

Mr. Puneet Agrawal, Adv.
Mr. Awadh Kaushik, Adv.
Mr. Sanjay Sharma, Adv.
Mr. Ashok Sikha, Adv.
Ms. Mansi Khurana, Adv.

Mr. K.S. Rana,AOR
Dr. Prince Mohan Sinha, ADv.
Mr. Rajeev Deora,Adv.
Mr.Mohan Singh, Adv.
                                   9

                      Mr. S.D.Sharma, Adv.

           UPON hearing the counsel the Court made the following
                              O R D E R

W.P.(C) No(s). 1018/2021 and 626/2021

1. Heard-in-part.

2. For further arguments, list these matters on 27.10.2025.

Rest of the matters List after four weeks.

(DEEPAK SINGH) (ANJU KAPOOR) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR