Punjab-Haryana High Court
Prithipal Singh Grewal vs State Of Punjab And Others on 18 July, 2013
Author: Rekha Mittal
Bench: Rekha Mittal
In the High Court of Punjab and Haryana at Chandigarh
Crl. Misc. No. M-23011 of 2013
Date of Decision: July 18, 2013
Prithipal Singh Grewal
---Petitioner
versus
State of Punjab and others
---Respondents
Coram: Hon'ble Mrs. Justice Rekha Mittal
Present: Mr.J.S.Thind, Advocate
for the petitioner
***
REKHA MITTAL, J.
Counsel for the petitioner states that the petition may be dismissed as withdrawn with liberty to the petitioner to file a fresh petition with better particulars.
In view of statement made by counsel for the petitioner, the petition is dismissed as withdrawn with liberty aforesaid.
(REKHA MITTAL) JUDGE July 18, 2013 PARAMJIT Saini Paramjit Kaur 2013.07.18 16:50 I attest to the accuracy and integrity of this document Chandigarh