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Punjab-Haryana High Court

Prithipal Singh Grewal vs State Of Punjab And Others on 18 July, 2013

Author: Rekha Mittal

Bench: Rekha Mittal

               In the High Court of Punjab and Haryana at Chandigarh

                                          Crl. Misc. No. M-23011 of 2013
                                          Date of Decision: July 18, 2013

            Prithipal Singh Grewal

                                                            ---Petitioner
                                    versus

            State of Punjab and others
                                                            ---Respondents


            Coram:             Hon'ble Mrs. Justice Rekha Mittal

            Present:           Mr.J.S.Thind, Advocate
                               for the petitioner

                                    ***

            REKHA MITTAL, J.

Counsel for the petitioner states that the petition may be dismissed as withdrawn with liberty to the petitioner to file a fresh petition with better particulars.

In view of statement made by counsel for the petitioner, the petition is dismissed as withdrawn with liberty aforesaid.

(REKHA MITTAL) JUDGE July 18, 2013 PARAMJIT Saini Paramjit Kaur 2013.07.18 16:50 I attest to the accuracy and integrity of this document Chandigarh