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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Kerala - Subsection

Section 9(1) in Travancore-Cochin Medical Practitioners Act, 1953

(1)Each council shall elect one of its members to be its President and also another member to be its Vice-president:Provided that the President of the first councils shall be nominated by the Government.