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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(4) in The Orissa Housing Board Rules, 1970

(4)The Board shall, having due regard to the efficiency, have power to give higher starting pay to any of its officers or employees and relax the age-limit in respect of direct recruits with the prior approval of the Government.