Section 1 in The Orissa Registration of Births and Deaths Rules, 2001

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State of Odisha - Section

Section 1 in The Orissa Registration of Births and Deaths Rules, 2001

1. Short title and commencement.

(1)These Rules may be called the Orissa Registration of Births and Deaths Rules, 2001.

(2)They shall come into force on the date of their publication in the Official Gazette.