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[Cites 0, Cited by 0] [Section 51(2)] [Section 51] [Entire Act]

State of Madhya Pradesh - Subsection

Section 51(2)(v) in The M.P. Accommodation Control Act, 1961

(v)[ Notification No. F 13-1-73-11 A (3), Bhopal, dated 18th September, 1973] [Published in MP Rajpatra, Pari I, dated 19-10-1973, page 1574.]. - In exercise of the powers conferred by sub-section (3) of Section 1 of the Madhya Pradesh Accommodation Control Act, 1961 (No. 41 of 1961), the State Government hereby appoints the date of publication of this notification in the "Madhya Pradesh Rajpatra" as the date on which the said Act shall come into force in the areas comprised in the Dongargarh Municipality in Rajnandgaon District of Raipur Division.