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Delhi High Court - Orders

Suresh Shah & Ors vs Sarita Gupta & Ors on 29 November, 2022

Author: Chandra Dhari Singh

Bench: Chandra Dhari Singh

                  $~27
                  *       IN THE HIGH COURT OF DELHI AT NEW DELHI
                  +       CS(OS) 1384/2012, I.A. 6375/2016 & I.A. 8542/2016
                          SURESH SHAH & ORS                                  ..... Plaintiffs
                                             Through:       Mr. Bhagat Singh, Advocate

                                             versus

                          SARITA GUPTA & ORS                                 ..... Defendants
                                             Through:       None

                          CORAM:
                          HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
                                             ORDER

% 29.11.2022 I.A. 8543/2016 Subject to the plaintiffs filing the clear, original and legible/typed copies of any dim documents on which the plaintiff may seek to place reliance, within four weeks from today, exemption is granted for the present.

The application is disposed of. CS(OS) 1384/2012, I.A. 6375/2016 & I.A. 8542/2016 There is no appearance on behalf of defendants. Issue Court notice to the defendants, returnable on 6th March, 2023.

CHANDRA DHARI SINGH, J NOVEMBER 29, 2022 Dy/mg Signature Not Verified Digitally Signed By:DAMINI YADAV Signing Date:30.11.2022 19:07:56