Himachal Pradesh High Court
Hima Thakur vs . State Of H.P. And Another on 20 April, 2022
Bench: Sabina, Satyen Vaidya
Hima Thakur vs. State of H.P. and another .
CWP No.8191 of 2021 20.04.2022 Present: Mr. Balwant Singh Thakur, Advocate, for the petitioner.
Mr. Kamal Kant, Deputy Advocate General, for respondent No.1/State.
Mr. Vinod Thakur, Advocate, for respondent No.2.
to file reply.
r to Learned Deputy Advocate General seeks more time List again on 10.8.2022.
( Sabina ) Judge ( Satyen Vaidya ) April 20, 2022 (KS) Judge ::: Downloaded on - 20/04/2022 20:07:29 :::CIS