Section 2 in The West Bengal Utilisation of Land For Production of Food Crops Act, 1969
2. Definitions.
- In this Act, unless there is anything repugnant in the subject or context,-(a)"agricultural year" means the Bengali year commencing on the first day of Baisakh;(b)"Collector" means the Collector of a district and includes an Additional District Magistrate, and a Subdivisional Magistrate empowered by the State Government to discharge any of the functions of a Collector under this Act;(c)"prescribed" means prescribed by rules made under this Act.
