Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act] State of West Bengal - Subsection Section 19(1)(d) in The West Bengal University of Technology Act, 2000 (d)the establishment and abolition of Schools of Studies, Departments, halls and institutions as well as introduction or abolition of courses of study;