Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(b) in The Inland Waterways Authority Of India Rules, 1986

(b)to receive daily allowance at the rate applicable to the highest category of officers in the whole time employment of the authority for the period of journey performed to and from the place of meetings of the Advisory Committee and the place of his residence.