Section 302(1) in Rajasthan Land Revenue (Land Records) Rules, 1957
(1)Candidates selected for admission to the Qanungo and Inspectors Training School shall undergo training for [nine weeks] [Substituted by SO 127, Dated 27-6-87; published in Rajasthan Gazette Part IV-C, Dated 10-9-87, p. 108.].
