Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Arunachal Pradesh - Subsection Section 29(c) in Arunachal Pradesh Nursing Council Act, 2011 (c)Willfully makes or causes to make any false representation in any matter relating to the registration of Certificates issued under the provisions of this Act; or
