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Himachal Pradesh High Court

Arni University vs . State Of Hp & Ors. on 24 April, 2024

Author: Sandeep Sharma

Bench: Sandeep Sharma

Arni University Vs. State of HP & Ors.

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CWP No. 8704 of 2023 24.04.2024 Present: Ms. Sneh Bhimta, Advocate, for the petitioner.

Mr. Rajan Kahol, Mr. Vishal Panwar & Mr. B.C Verma, Additional Advocate Generals and Mr. Ravi Chauhan, Deputy Advocate General, for respondent No. 1­State.

Mr. V.B.Verma, Advocate, for respondent No. 2.

Mr. Alok Ranjan, Advocate, for respondent No. 3.

Mr. Prikshit, Advocate, for the respondent No. 4.

Reply on behalf of respondent No. 2 is on record.

Learned counsel for the petitioner prays for and is granted three weeks' time to file rejoinder.

In the meantime, reply on behalf of respondents No. 1 & 3 may also file, if not already filed.

            April 24, 2024                               (Sandeep Sharma)
               (sunil)                                        Judge




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