Supreme Court - Daily Orders
Pramod Kumar Agarwal vs Uttarakhand Environment Protection ... on 28 June, 2021
Bench: Ashok Bhushan, Vineet Saran, M.R. Shah
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO.909 OF 2021
PRAMOD KUMAR AGARWAL APPELLANT(s)
VERSUS
UTTARAKHAND ENVIRONMENT PROTECTION AND
POLLUTION CONTROL BOARD RESPONDENT(S)
O R D E R
We find no ground to interfere with the impugned order passed by the Tribunal. The appeal is, accordingly, dismissed.
...................J. (ASHOK BHUSHAN) ...................J. (VINEET SARAN) ...................J. (M.R. SHAH) New Delhi;
June 28, 2021
Signature Not Verified
Digitally signed by
ASHA SUNDRIYAL
Date: 2021.06.28
16:33:09 IST
Reason:
ITEM NO.6 Court 6 (Video Conferencing) SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).909/2021 PRAMOD KUMAR AGARWAL Appellant(s) VERSUS UTTARAKHAND ENVIRONMENT PROTECTION AND POLLUTION CONTROL BOARD Respondent(s) (IA No.39428/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.39427/2021-EXEMPTION FROM FILING O.T.) Date : 28-06-2021 This appeal was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE ASHOK BHUSHAN HON'BLE MR. JUSTICE VINEET SARAN HON'BLE MR. JUSTICE M.R. SHAH For Appellant(s) Mr. Gopal Prasad, AOR Mr. Udit Bansal, Adv.
Mr. Shalya Agarwal, Adv.
For Respondent(s) Mr. Mukesh Verma, Adv.
Mr. Yash Pal Dhingra, AOR UPON hearing the counsel the Court made the following O R D E R The appeal is dismissed in terms of the signed order.
Pending application(s), if any, stands disposed of.
(ARJUN BISHT) (RENU KAPOOR) COURT MASTER (SH) BRANCH OFFICER (signed order is placed on the file)