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[Cites 0, Cited by 6] [Entire Act]

State of Himachal Pradesh - Section

Section 69 in The Punjab Land Revenue Rules

69.

If in any case, an Assistant Collector or the 2nd Grade decides to keep a defaulter arrested by warrant under detention instead of causing him to be taken' before the Collector, he shall without delay report his action to the Collector, for information if the detention exceeds twenty four hours.