[Cites 0, Cited by 0]
[Entire Act]
State of Assam - Section
Section 333 in The Assam Excise Rules, 2016
333. Other premises.
- Premises licensed for the retail sale of foreign liquor, or for the retail sale of country spirit, shall be opened or closed at the following hours:| Type of licence | Opening hours | Closing hours |
| Foreign liquor: | ||
| Retail “Off” | 2PM. | 10 P.M. |
| (throughout the year) | ||
| Country spirit | 12 noon | 7 P.M. |
| (throughout the year) |