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State of Assam - Section

Section 333 in The Assam Excise Rules, 2016

333. Other premises.

- Premises licensed for the retail sale of foreign liquor, or for the retail sale of country spirit, shall be opened or closed at the following hours:
Type of licence Opening hours Closing hours
Foreign liquor:    
Retail “Off” 2PM. 10 P.M.
    (throughout the year)
Country spirit 12 noon 7 P.M.
    (throughout the year)