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[Cites 0, Cited by 0] [Section 2(5)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(5)(lb) in The Wealth-Tax Act, 1957

(lb)[ "legal representative" has the meaning assigned to it in clause (11) of section 2 of the Code of Civil Procedure, 1908 (5 of 1908);] [ Clauses (l) and (la) omitted by act 4 of 1988, Section 128 (w.e.f. 1.4.1989).]