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[Cites 0, Cited by 0] [Section 506] [Entire Act]

State of Tamilnadu - Subsection

Section 506(3) in The Coimbatore City Municipal Corporation Act, 1981

(3)The Special Office referred to in sub-section (1) may also exercise all or any of the powers and perform all or any of the functions of the Commissioner or any other officer or authority under this Act, with the Government may, by notification, specify.