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[Cites 0, Cited by 0] [Section 11EA(1)] [Section 11EA] [Entire Act]

Union of India - Subsection

Section 11EA(1)(a) in Income Tax Rules, 1962

(a)the district has a "Total Weighted Index Count" of 250 or less in the "All India Gradation List" appended in Appendix III of these rules; or