Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52] [Entire Act] State of Karnataka - Subsection Section 52(8) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016 (8)To undertake research studies in the field on gender issues, child labour, bonded labour and evil practices such as Devadasi system etc.,
