Bombay High Court
Shree Vignaharta Developers vs Hitesh Chunilal Gutka on 18 May, 2026
7. WP 4274-2026.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.4274 OF 2026
Shree Vignaharta Developers )... Petitioner
Versus
Hitesh Chunilal Gutka )... Respondent
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Ms. Madhura Mulay for the Petitioner.
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CORAM : SANDESH D. PATIL, J.
DATE : 18th MAY 2026 (VACATION COURT) P.C. :
1) Not before the Court of which Sandesh D. Patil, J. is a member. Removed from the Board.
(SANDESH D. PATIL, J.) RaJesh Chittewan, PS 1/1 Digitally signed by RAJESH RAJESH VASANT VASANT CHITTEWAN CHITTEWAN Date: 2026.05.19 10:57:49 +0530 ::: Uploaded on - 19/05/2026 ::: Downloaded on - 19/05/2026 20:41:38 :::