Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 130(3)] [Section 130] [Entire Act] State of West Bengal - Subsection Section 130(3)(iii) in West Bengal Municipal (Building) Rules, 2007 (iii)Kitchen wastes shall be diverted to waste water pipe of bath and water closets through an intercepting trap to be located at Ground