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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Telangana - Subsection

Section 7(2) in Telangana Industrial Workers (Representation, Participation in Management and Relief) Act, 1998

(2)The election authority, on such appointment may appoint such number of persons under their control to assist the election authorities to discharge their duties and perform their functions.