Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of Nagaland - Subsection Section 45(d) in The Nagaland University Act, 1989 (d)the first Planning Board shall consist of not more than ten members who shall be nominated by the Visitor and they shall hold office for a term of three years ;
