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[Cites 0, Cited by 1] [Section 27] [Entire Act]

State of Punjab - Subsection

Section 27(2) in The Punjab Excise Act, 1914

(2)The Collector shall grant to a lessee under sub-section (1) a licence in the terms of his lease ; and, when there is no condition in the lease which prohibits sub-letting, may, on the application of the lessee, grant a licence to any sub-lessee approved by the Collector.