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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Andhra Pradesh - Subsection

Section 27(3) in Statutes of the National Institute of Technology, Andhra Pradesh, 2017

(3)For making such appointments, the Chairperson, Board of Governors shall constitute such ad-hoc Selection Committee, as the circumstances of each case may require:Provided that such constitution of Committee shall be reported to the Board for confirmation.