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Shaukat Ali vs The R.G.,Patna High Court,Patn on 18 November, 2010

                    IN THE HIGH COURT OF JUDICATURE AT PATNA
                                  CWJC No.8384 of 2006
                                       SHAUKAT ALI.
                                            Versus
                    The Registrar General, PATNA HIGH COURT, PATNA.
                                          -----------


3.   18.11.2010

Let this matter come up on 10.1.2011.

The assertion made by the petitioner is categorically denied by the respondents in their counter affidavit. But if the petitioner can obtain materials under Right to Information Act, he can supplement this case by additional material which shall be considered on its merits.

Anand Kr. ( Ajay Kumar Tripathi, J.)