Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 15 in The Assam Handicraft Artisans Welfare Fund Scheme, 2000 15. Revision of forms. - The Board may, if found necessary, revise any of the Form and prescribe production of additional certificates/records along with such forms.
