Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 262 in Grama Panchayats Rules, 1968 262. Proceedings of each Committee shall be read before a meeting of the Grama Panchayat which may revise any decision of a Committee as it deems fit.
